Raghunath Singh vs The Union Of India
2022 Latest Caselaw 14183 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12010/2020 Shiv Kumar Jain S/o Shri Deep Chand Ji, Aged About 59 Years, Resident Of 177 C Shyam Nagar Pal Link Road Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organization, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents Connected With S.B. Civil Writ Petition No. 12046/2020 Nand Kishore Ojha S/o Shri Banshi Lal Ji, Aged About 53 Years, Resident Of 18/599 Chopasani Housing Board Colony Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee's Provident Fund Organization, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12260/2020 Hussain Khan S/o Shri Koju Khan Ji, Aged About 65 Years, Resident Of Plot No. 602, Kamla Nehru Nagar, 3Rd Vistar Yojana, Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labor And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12282/2020 Praomed Kumer Yadav S/o Badari Narayan, Aged About 62 Years, R/o C-55 Pashwathan City Pal Sagaria Jodhpur.

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----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12304/2020 Rajesh Gehlot S/o Shri Moti Lal Ji, Aged About 64 Years, R/o 1 B 437, K.b.h.b., Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan, New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment , Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12365/2020 Shyam Sunder Bhati S/o Shri Chhote Lal Ji, Aged About 69 Years, R/o Plot No. 70, Shri Ram Nagar, Behind Rto Office, Paota, Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan, New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labor And Employment, Government Of India , Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12366/2020 Baburam Vishnoi S/o Shri Chhoga Ram Ji, Aged About 62 Years, R/o Hanuman Nagar, Feench, Luni, Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan, New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labor And Employment,

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Government Of India , Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12569/2020

1. Rajendra Singh S/o Shri Sangram Singh, Aged About 46 Years, R/o Village Chhanbassuriya, Post Barwas, Tehsil Todaraisingh, District Tonk, Rajasthan.

2. Hemraj Mali S/o Shri Amar Lal Mali, Aged About 37 Years, R/o Futyadevra, Ward No. 19, Todaraisingh, District Tonk, Rajasthan-304505.

3. Chhotu Lal Dhakar S/o Shri Ramnarayan Dhakar, Aged About 43 Years, R/o Village Shrirampura Bas Dhakadan, Post Hamirpur, Tehsil Todaraisingh, Tonk, Rajasthan.

4. Badri Lal Gurjar S/o Shri Suraj Mal Gurjar, Aged About 46 Years, R/o Village Mehru, Tehsil Todaraisingh, District Tonk, Rajasthan.

5. Gunmala Sharma D/o Shri Chuttan Lal Sharma, Aged About 49 Years, R/o Village Nimera, Post Panwaliya, Tehsil Todaraisingh, District Tonk, Rajasthan.

6. Maya Mali D/o Shri Ramswaroop Mali, Aged About 41 Years, R/o V/p Mor, Post Malpura, Tehsil Todaraisingh, District Tonk, Rajasthan.

7. Ram Sahay Bhati S/o Shri Narayan, Aged About 39 Years, R/o Mor Bhatiya, Mor Bhatiyan, Tehsil Todaraisingh, District Tonk, Rajasthan.

8. Sitaram Kharol S/o Shri Nanak Ram Kharol, Aged About 46 Years, R/o Village Shreerampura (Baskharolan), Post Hamirpur, Tehsil Todaraisingh, District Tonk, Rajasthan.

9. Ramdev Gurjar S/o Shri Gopal Lal Gurjar, Aged About 47 Years, R/o Village Ratawara, Post Bansera, Tehsil Todaraisingh, District Tonk, Rajasthan.

10. Nevali Devi Gurjar W/o Shri Devraj Gurjar, Aged About 46 Years, R/o Village Mahuva, Post Bharni, Tehsil Tonk, District Tonk, Rajasthan.

11. Hemraj Yadav S/o Shri Ramchandra Yadav, Aged About 45 Years, R/o Village And Post Mehndvas, Tehsil Tonk, District Tonk, Rajasthan.

12. Seema Sharma D/o Shri Ganesh Prasad Sharma W/o Badri Narayan Sharma, Aged About 43 Years, R/o 06, School Ki Samne, Indhokiya, Todaraisingh, District Tonk, Rajasthan- 304505.

13. Smt. Beena Sharma D/o Shri Suresh Kumar Sharma W/o Shri Shyam Sundar Sharma, Aged About 52 Years, R/o (Chauth Mata Ka Mandir) Katla Bazar, Todaraisingh, District Tonk, Rajasthan.

14. Roop Chand Sharma S/o Shri Ramswaroop Sharma, Aged About 48 Years, R/o Village Botunda, Post Botunda, Via Deoli, Tehsil Todaraisingh, District Tonk, Rajasthan.

15. Ram Ratan Bairwa S/o Shri Kajod Bairwa, Aged About 45

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Years, R/o Village Haripura Dhani Modiyala, Post Khareda, Tehsil Todaraisingh, District Tonk, Rajasthan.

16. Durga Jangid W/o Shri Umashanker Khati, Aged About 40 Years, R/o Village And Post Ganeti, Tehsil Todaraisingh, District Tonk, Rajasthan.

17. Bhanwar Lal S/o Shri Gopal Lal, Aged About 54 Years, R/o Village Bhemgad Dhani, Post Mehru, Via Malpura, District Tonk, Rajasthan.

18. Shivraj Gurjar S/o Shri Jagdish Gurjar, Aged About 46 Years, R/o Village Jethlya, Post Khareda, Tehsil Todaraisingh, District Tonk, Rajasthan.

19. Madan Lal Chopdar S/o Shri Jamna Lal Chopdar, Aged About 48 Years, R/o Village Shankarpura, Post Hamirpur, Tehsil Todaraisingh, District Tonk, Rajasthan.

20. Shivji Ram Chaudhary S/o Shri Narayan Lal Chaudhary, Aged About 47 Years, R/o Village Kalanada, Post Lambakalan, Tehsil Todaraisingh, District Tonk, Rajasthan.

21. Shivraj Jat S/o Shri Bhanwar Lal Jat, Aged About 47 Years, R/o Village Shubhdand, Post Bhaju, Tehsil Todaraisingh, District Tonk, Rajasthan.

22. Manju Lata Sharma D/o Shri Durga Lal Sharma, Aged About 53 Years, R/o Lathi Ji Ki Gali, Todaraisingh, District Tonk, Rajasthan.

23. Mamta Kumari Gour D/o Shri Nand Kishor W/o Chandra Bahari Gour, Aged About 46 Years, R/o Behind Bisalpur Colony, Todaraisingh, District Tonk, Rajasthan.

24. Surendra Kumar Pareek S/o Shri Gopal Lal Pareek, Aged About 44 Years, R/o Village And Post Bhanwata, Tehsil Todaraisingh, District Tonk, Rajasthan.

25. Shaitan Singh S/o Shri Nand Lal Choudhary, Aged About 44 Years, R/o Sanvariya, Todaraisingh, District Tonk, Rajasthan.

26. Ramdhan Jat S/o Shri Ladu Ram Jat, Aged About 48 Years, R/o Kalyanpura (Jatan), Post Bavdi, Tehsil Todaraisingh, District Tonk, Rajasthan.

27. Ompal Prajapati S/o Shri Sukh Lal Prajapati, Aged About 42 Years, R/o Village And Post Panwaliya, Tehsil Todaraisingh, Via Malpura, District Tonk, Rajasthan- 304502.

28. Maya Kumari Kachhawa D/o Shri Ramgopal Kachhawa W/o Shri Babu Lal Saini, Aged About 42 Years, R/o Village Ojhapura, Post Bassi, Tehsil Todaraisingh, District Tonk, Rajasthan.

29. Om Prakash Sain S/o Shri Hanuman Sain, Aged About 36 Years, R/o Village And Post Mandolai, Via Malpura, District Tonk, Rajasthan-304502.

30. Smt. Madhu Jain D/o Shri Kapoor Chand Jain W/o Shri Mahavir Prasad Jain, Aged About 51 Years, R/o Kothari Chock Phool Chabutara, Todaraisingh, District Tonk, Rajasthan.

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31. Chandra Prakash Tailor S/o Shri Chitar Lal Tailor, Aged About 49 Years, R/o Near Jaindharam Shala, Todaraisingh, District Tonk, Rajasthan.

32. Smt. Jhumadevi Charan W/o Shri Narayan Singh, Aged About 57 Years, R/o Village Jethlya, Post Khareda, Tehsil Todaraisingh, District Tonk, Rajasthan.

33. Ram Lal Panwar S/o Shri Ladu Lal Panwar, Aged About 51 Years, R/o Village Jekmabad, Post Ganeti, Tehsil Todaraisingh, District Tonk, Rajasthan.

34. Sharvan Lal Gurjar S/o Shri Jawan Gurjar, Aged About 51 Years, R/o Village Morda, Panchayat Morbaliyan, Tehsil Todaraisingh, District Tonk, Rajasthan.

35. Bhanwar Lal Daroga S/o Shri Radhe Shyam Daroga, Aged About 38 Years, R/o Village And Post Mundiya Kalan, Tehsil Todaraisingh, District Tonk, Rajasthan.

36. Vishnu Lal Regar S/o Shri Gheesa Lal Regar, Aged About 41 Years, R/o Village Nareda, Post Mundiya Kala, Tehsil Todaraisingh, District Tonk, Rajasthan.

37. Satyanarayan Mali S/o Shri Laluram Mali, Aged About 46 Years, R/o Village Khal Ka Dhaba, Ward No. 3, Nagar Palika, Todaraisingh, District Tonk, Rajasthan-304505.

38. Shyoraj Jat S/o Shri Ram Chandra Jat, Aged About 43 Years, R/o Village Kuhadabujurg, Tehsil Todaraisingh, District Tonk, Rajasthan.

39. Rekha Sharma D/o Shri Ramesh Chand Sharma, Aged About 46 Years, R/o Village And Post Hameerpur, Tehsil Todaraisingh, District Tonk, Rajasthan.

40. Sameena Bano D/o Nazir Mohamed, Aged About 42 Years, R/o Village And Post Hameerpur, Tehsil Todaraisingh, District Tonk, Rajasthan.

41. Yasmin Ansari D/o Shri Abdul Jaleel, Aged About 44 Years, R/o Imam Chauck, Todaraisingh, District Tonk, Rajasthan.

42. Madan Lal Choudhary S/o Shri Nanu Lal Choudhary, Aged About 47 Years, R/o Village Lakholat, Post Bawari, Tehsil Todaraisingh, District Tonk, Rajasthan-304505.

43. Ramswaroop Gujar S/o Shri Gokul Lal Gujar, Aged About 41 Years, R/o Village And Post Baori, Tehsil Todaraisingh, District Tonk, Rajasthan.

44. Rampal Singh S/o Shri Kalyan Singh, Aged About 48 Years, R/o Village And Post Khareda, Tehsil Todaraisingh, District Tonk, Rajasthan.

45. Sitaram Jat S/o Shri Ghasi Lal Jat, Aged About 44 Years, R/o Village Bas Jhirana Ganeti, Tehsil Todaraisingh, District Tonk, Rajasthan.

46. Badankesh Gurjar S/o Shri Chhitar Lal Gurjar, Aged About 51 Years, R/o Village Rampura, Post Boinda, Tehsil Todaraisingh, District Tonk, Rajasthan.

47. Smt. Kalawati Sharma D/o Shri Ramswaroop Sharma, Aged About 51 Years, R/o Chtala Mandir Ke Samne, Manak

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Chauck Bazar, Todaraisingh, District Tonk, Rajasthan.

48. Shimla Bairwa D/o Shri Hardayal Bairwa, Aged About 41 Years, R/o Plot No. 89, Basant Vihar Colony, Dudu Road, Malpura, Rajasthan.

49. Santosh Kumari Sain D/o Shri Ram Chandra Sain, Aged About 39 Years, R/o Village Sitarampura, Post Laxmipura (Dhakaran), Tehsil Todaraisingh, District Tonk, Rajasthan.

50. Urmila Sharma D/o Shri Madan Mohan Joshi, Aged About 55 Years, R/o Kamla Nehru Colony, Todaraisingh, District Tonk, Rajasthan.

51. Ramdev Jat S/o Shri Nanda Jat, Aged About 40 Years, R/o Village Pathraj Khurd, Bhanwata, Tehsil Todaraisingh, District Tonk, Rajasthan-304505.

52. Smt. Indra Bai Sain D/o Shri Ramkaran Sain, Aged About 45 Years, R/o Village And Post Rindlya Rampura, Tehsil Todaraisingh, District Tonk, Rajasthan.

53. Banna Lal Jat S/o Shri Ladu Ram Jat, Aged About 47 Years, R/o Village New Bibolao, Post Ganeti, Tehsil Todaraisingh, District Tonk, Rajasthan.

54. Tej Kanwar D/o Shri Madan Singh Rathore, Aged About 50 Years, R/o Village And Post Mor, Tehsil Todaraisingh, District Tonk, Rajasthan.

55. Alok Kumar Sharma S/o Shri Girraj Sharma, Aged About 51 Years, R/o Subash Colony, Todaraisingh, District Tonk, Rajasthan.

56. Ramdayal Verma S/o Shri Mohan Lal, Aged About 44 Years, R/o Raigeran Mohalla, Ward No. 13, Todaraisingh, District Tonk, Rajasthan.

57. Kailash Chand Daroga S/o Shri Ramchandra Daroga, Aged About 42 Years, R/o Gram And Post Mundiya, Tehsil Todaraisingh, District Tonk, Rajasthan.

58. Sunita Chanwla D/o Shri Ganeshi Lal Chanwla, Aged About 41 Years, R/o Jawahar Navodya Vidhyalay, Chhan, District Tonk, Rajasthan.

59. Gyanu Chandna S/o Shri Chandra Prakash Chandna, Aged About 47 Years, R/o Gram And Post Baghera, District Ajmer, Rajasthan.

60. Anis Ahmad S/o Bhare Khan, Aged About 44 Years, R/o Ward No. 18, Todaraisingh, District Tonk, Rajasthan.

61. Sandeep Kumar Jain S/o Shri Mool Chand Jain, Aged About 40 Years, R/o Village And Post Kakod, Tehsil Uniyara, District Tonk, Rajasthan-304026.

62. Liyaketullah Khan S/o Amanatullah Khan, Aged About 43 Years, R/o Village And Post Aligarh, Tehsil Uniyara, District Tonk, Rajasthan-304023.

63. Chandra Prakash Sahu S/o Shri Prahlad Chand Sahu, Aged About 54 Years, R/o Village And Post Kakor, Tehsil Uniyara, District Tonk, Rajasthan-304024.

64. Ram Lal Meena S/o Shri Keshra Meena, Aged About 47

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Years, R/o Village Thali, Post Bharni, Tehsil And District Tonk, Rajasthan-304001.

65. Sonika Kumari Jain D/o Shri Babu Lal Jain, Aged About 37 Years, R/o 2/18, Aavasan Mandal Housing Board Colony, District Sawai Madhopur, Rajasthan-322021.

66. Jagmohan Mathur S/o Shri Mahavir Prasad Mathur, Aged About 50 Years, R/o Ward No. 14, Kayastho Ka Mohalla, Aligarh, District Tonk, Rajasthan-304023.

67. Shradha Misra W/o Shri Anil Kumar Sharma D/o Shri Madhav Narain Misra, Aged About 46 Years, R/o 42, Madhukar Nagar, Beawar, District Ajmer, Rajasthan- 305901.

68. Rekha Jain W/o Shri Mahendra Kumar Jain D/o Shri Vimal Kumar Jain, Aged About 45 Years, R/o Near Senior Secondary School, Aligarh, District Tonk, Rajasthan.

69. Maya Bairwa W/o Shri Shyoraj Bairwa D/o Gopi Lal Bairwa, Aged About 42 Years, R/o Subash Nagar, Sarpanch Colony, Nahar Ke Pass, District Tonk, Rajasthan.

70. Sajeda Bano W/o Amaan Kha, Aged About 53 Years, R/o Village And Post Khatoli, Tehsil Uniyara, District Tonk, Rajasthan-304024.

71. Badam Bairwa W/o Shri Bharat Lal Bairwa, Aged About 38 Years, R/o Village And Post Choru, Tehsil Uniyara, District Tonk, Rajasthan-304024.

72. Bhag Chand Jat S/o Shri Keashar Lal Jat, Aged About 46 Years, R/o Village And Post Roopwas, Tehsil Uniyara, District Tonk, Rajasthan.

73. Mohan Lal Gurjar S/o Shri Hari Ram Gurjar, Aged About 53 Years, R/o Gram Nawab Ganj, Post Mohammdpura, Tehsil Uniyara, District Tonk, Rajasthan.

74. Sheonarayn Gurjar S/o Shri Chhotu Lal Gurjar, Aged About 43 Years, R/o Village Kotadi, Post Mohammdpura, Tehsil Uniyara, District Tonk, Rajasthan.

75. Mithlesh Sharma W/o Shri Shiv Charan Sharma, Aged About 51 Years, R/o Shiv Colony, Kherda, District Sawai Madhopur, Rajasthan.

76. Atik Ahmed S/o Subrati Khan, Aged About 44 Years, R/o Bagara Basti, Ward No. 2, Nenwa Road, Uniara, Tehsil Uniyara, District Tonk, Rajasthan.

77. Om Shankar Sharma S/o Shri Jugdish Prasad Sharma, Aged About 46 Years, R/o Village Binjari, Post Phuleta, Tehsil Uniyara, District Tonk, Rajasthan-304024.

78. Dev Karan Gurjar S/o Shri Sukhpal Gurjar, Aged About 53 Years, R/o Gram Hamirpura, Post Amli, Tehsil Uniyara, District Tonk, Rajasthan.

79. Mohammed Raees S/o Shri Sharif Mohd. Khan, Aged About 49 Years, R/o Ward No. 15, Kakor Gate, Uniara, District Tonk, Rajasthan-304024.

80. Janki Prasad Bairwa S/o Shri Kaloo Ram Bairwa, Aged

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About 51 Years, R/o Gram Molvi Nagar, Post Choru, Tehsil Uniyara, District Tonk, Rajasthan.

81. Unkar Lal Khangar S/o Shri Moti Lal Khangar, Aged About 45 Years, R/o Village Kotadi, Post Mohammdpura, Tehsil Uniyara, District Tonk, Rajasthan.

82. Zarina Ziya W/o Zahid Miya D/o Ziya-Ul-Hasan, Aged About 45 Years, R/o Power House Road, Muneer Khan Ki Masjid, Tonk, District Tonk, Rajasthan.

83. Mohammad Sayeem Khan S/o Mohammad Sayeed Khan, Aged About 46 Years, R/o Near Se. Sec. School, Village And Post Aligarh, Tehsil Uniyara, District Tonk, Rajasthan- 304023.

84. Shankar Lal Bairwa S/o Shri Hajari Lal Bairwa, Aged About 45 Years, R/o Village And Post Sunthara, Tehsil Uniyara, District Tonk, Rajasthan-304024.

85. Parmanand Bairwa S/o Shri Kalu Lal Bairwa, Aged About 42 Years, R/o Bairwa Dhani, Sahadat Nagar, Post Balital, Tehsil Uniyara, District Tonk, Rajasthan.

86. Ramjee Goswami S/o Shri Shanker Lal Goswami, Aged About 42 Years, R/o Village Bhojpura, Post Phuleta, Tehsil Uniyara, District Tonk, Rajasthan-304026.

87. Manoj Kumar Kurmi S/o Shri Mathura Prasad Kurmi, Aged About 47 Years, R/o Village And Post Banetha, Tehsil Uniyara, District Tonk, Rajasthan.

88. Hemraj Balai S/o Shri Devi Lal Balai, Aged About 45 Years, R/o Village And Post Banetha, Tehsil Uniyara, District Tonk, Rajasthan.

89. Phool Chand Meena S/o Shri Jagnnath Meena, Aged About 49 Years, R/o Village Badodiya, Post Khohlya, Tehsil Uniyara, District Tonk, Rajasthan.

90. Durgesh Kumar Sharma S/o Shri Vijendra Kumar Sharma, Aged About 42 Years, R/o Village And Post Sunthara, Tehsil Uniyara, District Tonk, Rajasthan-304024.

91. Nirmala Gautam D/o Shri Murari Lal, Aged About 57 Years, R/o 147, Brahmino Ki Gali, Near Naya Kuva, Devli, Tehsil Uniyara, District Tonk, Rajasthan.

92. Pushpa Gaur W/o Shri Ashok Gaur D/o Mangi Lal, Aged About 52 Years, R/o Village Nagar Fort, Post Nagar Fort, Tehsil Uniyara, District Tonk, Rajasthan.

93. Ram Lal Jat S/o Shri Bheru Lal Jat, Aged About 42 Years, R/o Village Ramganj, Post Suthada, Tehsil Uniyara, District Tonk, Rajasthan.

94. Kailash Chand Saini S/o Shri Harnath Mali, Aged About 45 Years, R/o Village Sitarampura, Post Sunthara, Tehsil Uniyara, District Tonk, Rajasthan.

95. Rajani Bala Sharma W/o Shri Kamlesh Kumar Sharma, Aged About 52 Years, R/o Santosh Nagar, Bamor Road, District Tonk, Rajasthan-304001.

96. Kailash Chand Jat S/o Shri Heera Lal Jat, Aged About 52

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Years, R/o Gram Sangrampura, Post Roopwas, Tehsil Uniyara, District Tonk, Rajasthan-304026.

97. Raju Lal Jat S/o Shri Ghasi Lal Jat, Aged About 47 Years, R/o Vpo Chandlai, Tehsil Tonk, District Tonk, Rajasthan- 304001.

98. Salma Bagam D/o Shri Alladiya, Aged About 40 Years, R/o Chawani Choraha, District Tonk, Rajasthan-304001.

99. Ramji Lal S/o Shri Hira Lal, Aged About 43 Years, R/o Village Chironj, Post Deoli Bhanchi, Tehsil Tonk, District Tonk, Rajasthan.

100 Suresh Kumar Pal S/o Shri Babu Lal Pal, Aged About 43 . Years, R/o Gadriyo Ka Mohlla, Chhawani, District Tonk, Rajasthan.

101 Ram Babu Sharma S/o Shri Chirnji Lal Sharma, Aged . About 42 Years, R/o Village Borda, Post Palda, Tehsil Tonk, District Tonk, Rajasthan-304001. 102 Mohan Lal Harrawat S/o Shri Kstoor Chand Harrawat, Aged . About 51 Years, R/o Village Noorpura Khada, Post Soran, Tehsil Tonk, District Tonk, Rajasthan. 103 Azratabssum S/o Mohd. Siddiq Khan, Aged About 50 . Years, R/o Yousuf Palace, Qufla Bazar, Bawri Road, District Tonk, Rajasthan.

104 Veenaram Regar S/o Shri Baksh Regar, Aged About 43 . Years, R/o Village Chirong, Post Deoli, Bhanchi, Tehsil Tonk, District Tonk, Rajasthan.

105 Prabhu Lal Bairwa S/o Shri Ram Lal, Aged About 55 Years, . R/o Village Bhanchi, Post Deoli (Bhanchi), Tehsil Tonk, District Tonk, Rajasthan.

106 Jagdish Lal Jat S/o Shri Bhuwana Jat, Aged About 51 . Years, R/o Village And Post Ganeti, Tehsil Todaraisingh, District Tonk, Rajasthan-304505. 107 Charan Singh Gunawat S/o Shri Rajesh Kumar Gunawat, . Aged About 46 Years, R/o Mohalla Jinsi, Ward No. 17, District Tonk, Rajasthan-304001. 108 Vijay Laxmi Nayak S/o Shri Bhanwar Lal, Aged About 49 . Years, R/o Moh. Nayakan Chhawani, District Tonk, Rajasthan.

109 Radhey Shyam Bairwa S/o Shri Ramchandra Bairwa, Aged . About 45 Years, R/o Moti Bagh Road, Near Talab, District Tonk, Rajasthan-304001.

110 Smt. Urmila Sharma D/o Shri Sita Ram Sharma, Aged . About 46 Years, R/o B-5, Aadarsh Nagar, Dal Meel Ke Pass, Tonk, District Tonk, Rajasthan-304001. 111 Guddi Sharma W/o Shri Dilip Kumar Sharma, Aged About . 43 Years, R/o P.n. 70, Aadarsh Nagar, District Tonk, Rajasthan-304001.

112 Babu Lal Gurjar S/o Shri Nathu Lal Gurjar, Aged About 50 . Years, R/o Village Usmanpura, Post Sonva, Tehsil Tonk, District Tonk, Rajasthan.

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113 Ramesh Lal Gurjar S/o Shri Jagdish Lal Gurjar, Aged About . 39 Years, R/o Village Sahidabad, Ward No. 60, Nagar Parishad, District Tonk, Rajasthan-304001. 114 Pappu Singh Solanki S/o Shri Bhanwar Singh, Aged About . 49 Years, R/o Gram Thali, Post Bharni, Tehsil Tonk, District Tonk, Rajasthan-304001.

115 Mazherunnisa D/o Syed Mazher Ali, Aged About 45 Years, . R/o Mohalla Aliganj Bavdi (Panch Batti), Tonk, Gali Amir, District Tonk, Rajasthan.

116 Radhayshyam Meena S/o Shri Shoyji Lal Meena, Aged . About 46 Years, R/o Village Allapura Chandola, Post Thakoli, Tehsil Tonk, District Tonk, Rajasthan-304001. 117 Smt. Anita Sharma D/o Shri Ramesh Chandra Sharma, . Aged About 52 Years, R/o 26-A, Shastri Nagar, District Tonk, Rajasthan.

118 Satyanarayan Gujar S/o Shri Hira Lal Gujar, Aged About 46 . Years, R/o Village And Post Dakhiya, Tehsil Tonk, District Tonk, Rajasthan.

119 Ramesh Chand Saini S/o Shri Ramratan Mali, Aged About . 41 Years, R/o Village And Post Chhan, Tehsil Tonk, District Tonk, Rajasthan.

120 Manohar Lal Meena S/o Shri Mohan Lal Meena, Aged About . 40 Years, R/o Village Dhand Laxmipura, Post Khareda, Tehsil Todaraisingh, District Tonk, Rajasthan. 121 Rajender Kumar Jonwal S/o Shri Hari Ram Bairwa, Aged . About 47 Years, R/o Near Khara Kunwa Dhanna Talai, Ward No. 53, District Tonk, Rajasthan-304001. 122 Shabnam Khan D/o Shri Rafiudeen Khan, Aged About 35 . Years, R/o Mansur Minya Ki Gali, Choki Kumaran, Kali Paltan, District Tonk, Rajasthan-304001. 123 Shabana Naaz D/o Shri Mohammad Minya, Aged About 42 . Years, R/o Mohalla Kafla, District Tonk, Rajasthan-304001. 124 Bebi Nusrat D/o Shri Mohammadin Khan, Aged About 48 . Years, R/o Kachahri Gate Ke Pass, Kali Paltan, District Tonk, Rajasthan-304001.

125 Pratibha Sharma W/o Shri Devi Prakash Sharma, Aged . About 50 Years, R/o Charan Chhatri Ke Pass, Sharma Colony, S.m. Road, District Tonk, Rajasthan-304001. 126 Rajesh Mahawar S/o Shri Mohan Lal Mahawar, Aged About . 39 Years, R/o Babro Ka Chock Purani Tonk, District Tonk, Rajasthan-304001.

127 Babu Lal Gurjar S/o Shri Narayan Gurjar, Aged About 45 . Years, R/o Village Gangapura, Post Jhilay, Tehsil Newai, District Tonk, Rajasthan-304025. 128 Ram Lal Gurjar S/o Shri Gulab Chand Gurjar, Aged About . 48 Years, R/o Village Jivali, Post Barthala, Tehsil Newai, District Tonk, Rajasthan.

129 Heera Lal Gurjar S/o Shri Gulab Chand Gurjar, Aged About . 54 Years, R/o Village Medhar Kalan, Post Badagawan,

(11 of 25)

Tehsil Newai, District Tonk, Rajasthan-304021. 130 Ramkesh Meena S/o Shri Rang Lal Meena, Aged About 41 . Years, R/o Gram Mahapura @ Turkiya, Tehsil Niwai, District Tonk, Rajasthan.

131 Laxmi Narain Jat S/o Shri Shivji Lal Jat, Aged About 45 . Years, R/o Village And Post Jaton Ki Dhani Lalwadi, Tehsil Newai, District Tonk, Rajasthan-304025. 132 Ram Ratan Meena S/o Shri Hari Narayan Meena, Aged . About 47 Years, R/o Village Palai, Post Palai, Tehsil Newai, District Tonk, Rajasthan-304022. 133 Shivraj Gurjar S/o Shri Gendi Lal Gurjar, Aged About 55 . Years, R/o Gram Shyopur Dhani Banjara, Post Khidgi, Tehsil Newai, District Tonk, Rajasthan. 134 Ramesh Chand Meena S/o Shri Meetha Lal Meena, Aged . About 37 Years, R/o Village And Post Mahapura, Urf Turkiya, Tehsil Newai, District Tonk, Rajasthan-304025. 135 Ramavatar Gurjar S/o Shri Ladu Lal Gurjar, Aged About 44 . Years, R/o Village Medhar Kalla, Post Bada Goun, Tehsil Newai, District Tonk, Rajasthan-304025. 136 Kailash Chand Bairwa S/o Shri Dola Ram Bairwa, Aged . About 46 Years, R/o Village Beedoli, Post Palai, Tehsil Newai, District Tonk, Rajasthan-304022. 137 Urmila Tailor D/o Shri Suresh Kumar Tailor, Aged About 56 . Years, R/o Kuldeep Kumar Tailor Bhawani Cloth Marchent, Patal Road, Newai Bus Stand Ke Samne, District Tonk, Rajasthan.

138 Ladu Lal Bairwa S/o Shri Sharvan Lal Bairwa, Aged About . 44 Years, R/o Village Badodiya, Post Sindra, Tehsil Newai, District Tonk, Rajasthan.

139 Rambilas Gurjar S/o Shri Bhura Lal Gurjar, Aged About 45 . Years, R/o Village Haripura, Post Jhilay, Tehsil Newai, District Tonk, Rajasthan-304025. 140 Prahlad Bairwa S/o Shri Keshar Lal Bairwa, Aged About 54 . Years, R/o Village Guda Anandpura, Post Rajwas, Tehsil Newai, District Tonk, Rajasthan-304021. 141 Rajendra Kumar Jeman S/o Shri Jagdish Prasad Sharma, . Aged About 41 Years, R/o Village Jagsara, Post Datwas, Tehsil Newai, District Tonk, Rajasthan-304025. 142 Kamal Kumar Mali S/o Shri Bhanwar Lal Mali, Aged About . 41 Years, R/o Village And Post Lalwari, Tehsil Newai, District Tonk, Rajasthan.

143 Surendra Choudhary S/o Shri Ramsahay Choudhary, Aged . About 38 Years, R/o Village And Post Badagoun, Tehsil Newai, District Tonk, Rajasthan-304025. 144 Ramnarayan Jat S/o Shri Manphool Jat, Aged About 47 . Years, R/o Village And Post Sirohi, Tehsil Newai, District Tonk, Rajasthan.

145 Mukesh Chand Sharma S/o Shri Rameshwar Shrama, Aged . About 39 Years, R/o Village And Post Dangarthal, Tehsil

(12 of 25)

Newai, District Tonk, Rajasthan-304021. 146 Babu Lal Meena S/o Shri Kajor Mal Meena, Aged About 41 . Years, R/o Village Ramnagar, Post Bharthala, Tehsil Newai, District Tonk, Rajasthan-304025. 147 Megh Raj Meena S/o Shri Narain Lal Meena, Aged About . 48 Years, R/o Village And Post Datwas (Solanki Wali Dhani), Tehsil Newai, District Tonk, Rajasthan-304025. 148 Onar Singh S/o Shri Bhagwan Singh, Aged About 39 Years, . R/o Village And Post Lalwadi, Tehsil Newai, District Tonk, Rajasthan-304025.

149 Pawan Kumar Sharma S/o Shri Ram Gopal Sharma, Aged . About 44 Years, R/o Village And Post Kareda Bujurg, Tehsil Newai, District Tonk, Rajasthan. 150 Ramesh Chand Nai S/o Shri Ram Shai Nai, Aged About 48 . Years, R/o Village Harbhavnta, Post Kareda Bujurg, Tehsil Newai, District Tonk, Rajasthan. 151 Kailash Chand Meena S/o Shri Rameshwar Prasad Meena, . Aged About 41 Years, R/o Village Jagsara, Post Dattwas, Tehsil Newai, District Tonk, Rajasthan. 152 Hanuman Meena S/o Shri Jaggu Ram Meena, Aged About . 48 Years, R/o Village Badh Jagsara, Post Jatwas, Tehsil Newai, District Tonk, Rajasthan-304025. 153 Chhotu Lal Meena S/o Shri Ram Bilash Meena, Aged About . 42 Years, R/o Village Jagsara, Post Datwas, Tehsil Newai, District Tonk, Rajasthan-304025. 154 Ramcharan Sharma S/o Shri Amba Lal Sharma, Aged . About 42 Years, R/o Village Jagsara, Post Datwas, Tehsil Newai, District Tonk, Rajasthan. 155 Birdhilal Balai S/o Shri Prabhulal Balai, Aged About 44 . Years, R/o Shiv Sadan, Tilak Nagar, Khandiya Talai Ke Pass, Jhalawar, District Jhalawar, Rajasthan. 156 Dhara Singh Bheel S/o Shri Madan Lal Bheel, Aged About . 43 Years, R/o Gram Bachauli (Nai Basti), Post Panwala, Tehsil Asnawar, District Jhalawar, Rajasthan. 157 Snehlata Doliya S/o Shri Ramesh Chandra Sharma, Aged . About 47 Years, R/o 3-G-15, Patel Nagar, Bhilwara, District Bhilwara, Rajasthan.

158 Ramesh Chand Meena S/o Shri Shyoji Ram Meena, Aged . About 40 Years, R/o Village Sitarampura, Post Bhanvta, Tehsil Todaraisingh, District Tonk, Rajasthan. 159 Ravi Shankar Sharma S/o Shri Ramesh Chandra Sharma, . Aged About 39 Years, R/o Brahma Arwada, Budh Sagar Road, Todaraisingh, District Tonk, Rajasthan. 160 Mahendra Kumar Teli S/o Shri Kailash Chand, Aged About . 39 Years, R/o Village And Post Baseda, Tehsil Todaraisingh, District Tonk, Rajasthan.

161 Brijesh Kumar Sharma S/o Shri Shivprakash Sharma, Aged . About 33 Years, R/o Dhakad Colony, Todaraisingh, District Tonk, Rajasthan.

(13 of 25)

162 Albakhsh Mansuri S/o Ganni Mohammad, Aged About 33 . Years, R/o Village And Post Soda Malpura, District Tonk, Rajasthan.

163 Durgpal S/o Shri Shambhu Singh Chauhan, Aged About 49 . Years, R/o Gram Bordiya, Post Bordiya, Tehsil Arnod, District Pratapgarh, Rajasthan. 164 Suresh Kumar Babel S/o Shri Shobhagmal, Aged About 47 . Years, R/o Gram Bordiya, Post Bordiya, Tehsil Arnod, District Pratapgarh, Rajasthan. 165 Rajesh Kumar Sharma S/o Shri Babu Lal Sharma, Aged . About 48 Years, R/o Gram Bordiya, Post Bordiya, Tehsil Arnod, District Pratapgarh, Rajasthan. 166 Sumer Singh Chudawat S/o Shri Mahipal Singh, Aged . About 42 Years, R/o Gram Bordiya, Post Bordiya, Tehsil Arnod, District Pratapgarh, Rajasthan. 167 Kuldeep Ramawat S/o Shri Ramdas Ramawat, Aged About . 42 Years, R/o Gram Bordiya, Post Bordiya, Tehsil Arnod, District Pratapgarh, Rajasthan

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Education Department, Government Secretariat, Rajasthan Jaipur (Raj.)

2. Director, Elementary Education, Rajasthan Bikaner (Raj.)

3. District Education Officer (Elementary Education), Tonk (Raj.)

4. District Education Officer (Elementary Education), Sawai Madhopur, (Raj.)

5. District Education Officer (Elementary Education), Jhalawar, (Raj.)

6. District Education Officer (Elementary Education), Bhilwara, (Raj.)

7. District Education Officer (Elementary Education), Pratapgarh, (Raj.)

----Respondents S.B. Civil Writ Petition No. 12650/2020 Jeven Bhandu Khatri S/o Late Shri Laxmi Chand Khatri Ji, Aged About 67 Years, R/o 1 B 191, K.b.h.b., Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India , Regional Office, 130 Paschim Pal Extension Jodhpur.

(14 of 25)

----Respondents S.B. Civil Writ Petition No. 12651/2020 Raghunath Singh S/o Shri Jawahar Singh Ji, Aged About 62 Years, R/o Chopasani Road, Opp Ramdev Mandri, Gali No. 04, Suthala, Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India , Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12710/2020 Yougal Kishore Vyas S/o Shri L.k. Vyas Ji, Aged About 60 Years, Resident Of 17-E 294 M Chopasani Housing Board Colony Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12711/2020 Nand Kishore Bora S/o Shri Manak Lal Ji, Aged About 67 Years, Resident Of Chaitaniyo Ki Gali Behind Chandihall Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12834/2020 Rajndra Nair S/o Late Shri Gopal Krishnan Nair Ji, Aged About 60 Years, R/o 10 B Seet Cotage Behind V.v. Jone School, Bhopal Garh House Air Force Area Jodhpur

----Petitioner

(15 of 25)

Versus

1. Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12876/2020 Renu Mathur W/o Late Shri Mahesh Mathur, Aged About 58 Years, R/o 4-A7, Chopasani Housing Board, Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employement Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 13114/2020 Chandra Ram Faroda S/o Shri Moola Ram Ji, Aged About 68 Years, Resident Of Plot No 42 Near Hilori Market Nandari Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 13289/2020 Satya Narayan Vaishnav S/o Shri Bhikam Dass Ji, Aged About 62 Years, R/o Plot No. 37/31,shree Nager Nandari Road, Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal

(16 of 25)

Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 13299/2020 Manoj Mathur W/o Late Shri Kedar Nath Mathur, Aged About 59 Years, Resident Of 439 C Mathab Villa 2 C Road Sardarpura Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 13622/2020 Ham Singh Chandawat S/o Shri Deep Singh Ji, Aged About 66 Years, R/o 101, Shakti Nagar, Haddi Mill Pali.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan, New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130, Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 740/2021 Dr. Giriraj Sharma S/o Shri Chandra Kumar Sharma, Aged About 60 Years, R/o House No. 4, B Block, Hiran Magri, Sector 14 Udaipur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar Udaipur.

----Respondents S.B. Civil Writ Petition No. 742/2021 Shyam Sundar Gorana S/o Chuni Lal, Aged About 66 Years, R/o House No. 27A, Kashipuri, Manva Kheda Road, Sector No. 5, Udaipur.

(17 of 25)

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar Udaipur.

----Respondents S.B. Civil Writ Petition No. 747/2021 Dilp Tak S/o Shri Amar Chand, Aged About 60 Years, R/o House No 1-R- 25, Gayatri Nagar, Hiran Magri, Sector 5 Udaipur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar. Udipur

----Respondents S.B. Civil Writ Petition No. 776/2021 Om Prakash Garg S/o Bajrang Lal, Aged About 62 Years, House No 1-A 14, Gupteshwar Nagar Hiran Magri Sector 7 Udaipur.

----Petitioner Versus

1. The Union Of India, Through The Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee Provident Fund Organization, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar Udaipur

----Respondents S.B. Civil Writ Petition No. 805/2021 Suresh Prakash Mathur S/o Dau Lal Mathur, Aged About 67 Years, 17E/802 Choupasani Housing Board Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal

(18 of 25)

Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 806/2021 Naresh Jain S/o Shri Shermal Jain, Aged About 63 Years, R/o Plot No. J800, Sector No 11, Near Mahaveer Complex Udaipur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakkot Nagar Udaipur.

----Respondents S.B. Civil Writ Petition No. 808/2021 Poker Ram Sankhla S/o Shri Chuni Lal, Aged About 64 Years, R/ o House No. 79 M.p. Colony Sector 14 Saweena Rural Hiran Magari, Udaipur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar Udaipur.

----Respondents S.B. Civil Writ Petition No. 901/2021 Vikram Vyas S/o Shri Narottam Vyas, Aged About 68 Years, R/o 146 Shyam Nagar Kuldeep Nagar Near Gol Market Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 903/2021 Shambhu Singh Rathore S/o Shri Govind Singh Ji, Aged About 67 Years, Resident Of 49 Ashapurna Vally, New High Court Jhalamand Jodhpur.

(19 of 25)

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 1075/2021 Gopal Soni S/o Shri Ratan Lal, Aged About 64 Years, R/o House No 3A 101 Gupteshwarnagar, Hiran Magri Sector 7 Udaipur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar, Udaipur.

----Respondents S.B. Civil Writ Petition No. 1076/2021 Chandra Singh Bhati S/o Shri Hari Singh, Aged About 68 Years, R/o 7, Ratanjeet Complex Main Road Sec 13 Aashish Vatika K Samne Udaipur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar, Udaipur.

----Respondents S.B. Civil Writ Petition No. 1077/2021 Ram Sahay Bhawan S/o Shri Hari Narayan Bhawan, Aged About 66 Years, R/o House No. 28, R.k. Puram, Sector 9, Titardi Udaipur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee Provident

(20 of 25)

Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar Udaipur.

----Respondents S.B. Civil Writ Petition No. 1080/2021 Narendra Kumar Nepaliya S/o Ganpat Lal, Aged About 64 Years, R/o House No. 161, Road No. Ii, Ashok Nagar, Udaipur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar Udaipur.

----Respondents S.B. Civil Writ Petition No. 1084/2021 Bheema Ram Joshi S/o Shri Mulla Ram Ji, Aged About 64 Years, Resident Of Panchetiya, Pali.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 1825/2021 Danwar Ram Shou S/o Shri Kera Ram Ji, Aged About 66 Years, Resident Of Village Hinduba Ka Bas Bhavi Tehsil Bilara City Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan, New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 1830/2021 Anada Ram S/o Shri Prabhu Ram Ji, Aged About 62 Years, Resident Of Village Atpara Tehsil Sojat City Pali 101.

(21 of 25)

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan, New Delhi.

2. The Regional Commissioner (Epfo), Employee' Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 7718/2022

Karun Chadalia S/o Udi Lal, Aged About 60 Years, 5/128 Rajasthan Housing Board Colony Gojerdhan Vilas Udaipur

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo), Employee Provident Fund Organization, Ministry Of Labour And Employment, Government Of India, Regional Office, Chitrakoot Nagar, Udaipur

----Respondents S.B. Civil Writ Petition No.3437/2021 Lalita Mathur W/o Late Shri Ashok Mathur Ji, Aged About 53 Years, R/o 417 Ligh Kamla Nehru Nagar -A7, Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 12777/2020 Jagdish Narayan Purohit S/o Narayan Prasad Ji, Aged About 68 Years, R/o Banhia Bada Mohla Inside Jalorigate Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee, Provident Fund Organisation, Ministry Of Labour And

(22 of 25)

Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents S.B. Civil Writ Petition No. 13284/2020 Amar Singh Jodha S/o Shri Jawan Singh Ji, Aged About 68 Years, Resident Of Plot No. 3 Hanumant, B.j.s Colony Jodhpur.

----Petitioner Versus

1. The Union Of India, Through Secretary, Labour And Employment Department, Government Of India, Shram Shakti Bhawan New Delhi.

2. The Regional Commissioner (Epfo) Employee Provident Fund Organisation, Ministry Of Labour And Employment, Government Of India, Regional Office, 130 Paschim Pal Extension Jodhpur.

----Respondents

For Petitioner(s) : Mr. B.P. Mathur. For Respondent(s) : Mr. Y.P. Khileree.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

02/12/2022

These writ petitions have been filed by the petitioners

seeking direction to the respondents to accord them benefits of

pension/family pension, pursuant to the Employee's Pension

Scheme, 1995.

The prayer in the petitions has been made that the

respondents be directed to accord benefits to the petitioners in

light of order in R.C. Gupta & Ors. Vs. Regional Provident Fund

Commissioner, Employees Provident Fund Organisation & Ors.:

2018 (14) SCC 809 and other judgments, which have followed the

said judgment including a judgment of this Court.

The issues, which have been raised by the petitioners all

stand concluded by Larger Bench Judgment of Hon'ble Supreme

(23 of 25)

Court in Employee Provident Fund Organization & Ors. Vs. Sunil

Kumar B. & Ors.: 2022 SCC Online SC 1521.

In the said judgment, the Hon'ble Supreme Court has

directed as under:-

"46. We accordingly hold and direct:-

(i) The provisions contained in the notification no. G.S.R. 609(E) dated 22nd August 2014 are legal and valid. So far as present members of the fund are concerned, we have read down certain provisions of the scheme as applicable in their cases and we shall give our findings and directions on these provisions in the subsequent sub-paragraphs.

(ii) Amendment to the pension scheme brought about by the notification no. G.S.R. 609(E) dated 22 nd August 2014 shall apply to the employees of the exempted establishments in the same manner as the employees of the regular establishments. Transfer of funds from the exempted establishments shall be in the manner as we have already directed.

(iii) The employees who had exercised option under the proviso to paragraph 11(3) of the 1995 scheme and continued to be in service as on 1 st September 2014, will be guided by the amended provisions of paragraph 11(4) of the pension scheme.

(iv) The members of the scheme, who did not exercise option, as contemplated in the proviso to paragraph 11(3) of the pension scheme (as it was before the 2014 Amendment) would be entitled to exercise option under paragraph 11(4) of the post amendment scheme. Their right to exercise option before 1 st September 2014 stands crystalised in the judgment of this Court in the case of R.C. Gupta (supra). The scheme as it stood before 1 st September 2014 did not provide for any cutoff date and thus those members shall be entitled to exercise option in terms of paragraph 11(4) of the scheme, as it stands at present. Their exercise of option shall be in the nature of joint options covering pre-amended paragraph 11(3) as also the amended paragraph 11(4) of the pension scheme.

There was uncertainty as regards validity of the post amendment scheme, which was quashed by the aforesaid judgments of the three High Courts. Thus, all the employees who did not exercise option but were entitled to do so but could not due to the interpretation on cut-off date by the authorities, ought to be given a further chance to exercise their option. Time to exercise option under paragraph 11(4) of the scheme, under these circumstances, shall stand extended by a further period of four months. We are giving this direction in exercise of our jurisdiction under Article 142 of the Constitution of India.

Rest of the requirements as per the amended provision shall be complied with.

(24 of 25)

(v) The employees who had retired prior to 1 st September 2014 without exercising any option under paragraph 11(3) of the pre-amendment scheme have already exited from the membership thereof. They would not be entitled to the benefit of this judgment.

(vi) The employees who have retired before 1 st September 2014 upon exercising option under paragraph 11(3) of the 1995 scheme shall be covered by the provisions of the paragraph 11(3) of the pension scheme as it stood prior to the amendment of 2014.

(vii) The requirement of the members to contribute at the rate of 1.16 per cent of their salary to the extent such salary exceeds Rs.15000/- per month as an additional contribution under the amended scheme is held to be ultra vires the provisions of the 1952 Act. But for the reasons already explained above, we suspend operation of this part of our order for a period of six months. We do so to enable the authorities to make adjustments in the scheme so that the additional contribution can be generated from some other legitimate source within the scope of the Act, which could include enhancing the rate of contribution of the employers. We are not speculating on what steps the authorities will take as it would be for the legislature or the framers of the scheme to make necessary amendment. For the aforesaid period of six months or till such time any amendment is made, whichever is earlier, the employees' contribution shall be as stop gap measure. The said sum shall be adjustable on the basis of alteration to the scheme that may be made.

(viii) We do not find any flaw in altering the basis for computation of pensionable salary.

(ix) We agree with the view taken by the Division Bench in the case of R.C. Gupta (supra) so far as interpretation of the proviso to paragraph 11(3) (pre-amendment) pension scheme is concerned. The fund authorities shall implement the directives contained in the said judgment within a period of eight weeks, subject to our directions contained earlier in this paragraph.

(x) The Contempt Petition (C) Nos.1917-1918 of 2018 and Contempt Petition (C) Nos. 619-620 of 2019 in Civil Appeal Nos. 10013-0014 of 2016 are disposed of in the above terms.

47. All the appeals which we have heard simultaneously are allowed in the above terms and the judgments impugned are modified accordingly. The writ petitions brought by employees or their representatives shall also stand disposed of in the same terms."

As the Hon'ble Supreme Court has laid down a complete

procedure/provided exhaustive guidelines with regard to the

above aspect, the writ petitions filed by the petitioners are

(25 of 25)

disposed of in light of the directions given by Hon'ble Supreme

Court. Both the parties shall act in accordance with the directions

of Hon'ble Supreme Court.

(ARUN BHANSALI),J 119-153 + 3 complementary

pradeep/-

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