Anil Suthar vs N.C.B
2022 Latest Caselaw 14154 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7777/2022

Anil Suthar

----Petitioner Versus N.c.b.

----Respondent

For Petitioner(s) : Mr. M.L. Bishnoi For Respondent(s) : Mr. M.R. Pareek, Spl. PP Mr. Shyam Singh, IO, NCB, Jodhpur

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

01/12/2022

Argument heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 19-raksha/-

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