Jagtar Singh vs State Of Rajasthan
2022 Latest Caselaw 14150 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17845/2022

Jagtar Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kanishk Singhvi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/12/2022

Issue notice. Issue notice of stay petition as well, returnable

on 14.12.2022.

Learned counsel for the petitioner is free to serve copy of the

writ petition to the counsel, who are usually appearing for the

respondent-Department.

(VIJAY BISHNOI),J Surabhii/107-

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