Citation : 2022 Latest Caselaw 14148 Raj
Judgement Date : 1 December, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 17969/2022
Vikas Kumar
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Anil Bishnoi For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
01/12/2022
Put up before appropriate Bench.
(VIJAY BISHNOI),J 111-mohit/-
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