M/S Grg Infra vs State Of Rajasthan
2022 Latest Caselaw 14146 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18109/2022

M/s Grg Infra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. KK Shah For Respondent(s) : Mr. Pankaj Sharma, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/12/2022

Issue notice.

Learned counsel Mr. Pankaj Sharma, AAG accepts notice on

behalf of the State and he seeks time to complete his instructions.

List on 09.12.2022 while showing the name of Mr. Pankaj

Sharma, AAG as counsel for the respondent in the daily cause list.

(VIJAY BISHNOI),J SURABHII/122-

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