Citation : 2022 Latest Caselaw 6023 Raj/2
Judgement Date : 31 August, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Revision Petition No. 1/2022
Narendra Sharma S/o Late Sh. Charan Shingh Sharma, Aged
About 47 Years, R/o Plot No. 4 Ma 51, Rhb Jawahar Nagar Jaipur.
----Petitioner/Defendant
Versus
1. Manju Sharma W/o Late Sh. Dharmendra Sharma, Aged
About 56 Years, R/o D-29A, Lal Bahadur Nagar (East),
Behind Kesar Kothi, Behind Zenpect, Malviya Nagar,
Jaipur- 302017, Presently Residing At 6/118, Malviya
Nagar, Jaipur.
2. Vrinalini Sharma D/o Late Sh. Dharmendra Sharma, Aged
About 21 Years, R/o D-29A, Lal Bahadur Nagar (East),
Behind Kesar Kothi, Behind Zenpect, Malviya Nagar,
Jaipur- 302017, Presently Residing At 6/118, Malviya
Nagar, Jaipur.
3. Asha Sharma D/o Late Sh. Dharmendra Sharma, Aged
About 14 Years, Through Natural Guardian Mother Smt.
Manju Sharma W/o Late Sh. Dharmendra Sharma R/o D-
29A, Lal Bahadur Nagar (East), Behind Kesar Kothi,
Behind Zenpect, Malviya Nagar, Jaipur- 302017, Presently
Residing At 6/118, Malviya Nagar, Jaipur.
4. Smt. Bishan Devi Sharma W/o Late Sh. Charan Shingh
Sharma, Aged About 77 Years, R/o D-29A, Lal Bahadur
Nagar (East), Behind Kesar Kothi, Behind Zenpect,
Malviya Nagar, Jaipur.
5. Smt. Gayatri Sharma W/o Sh. Suresh Sharma, Aged
About 57 Years, R/o N/23 Housing Board Kanchghar
Colony, Jabalpur (Mp).
6. Sh. Devendra Sharma S/o Late Sh. Charan Shingh
Sharma, Aged About 55 Years, R/o D-29A, Lal Bahadur
Nagar (East), Behind Kesar Kothi, Behind Zenpect,
Malviya Nagar, Jaipur.
7. Smt. Kamlesh Sharma W/o Late Sh. Jitendra Sharma,
Aged About 47 Years, R/o D-29A, Lal Bahadur Nagar
(East), Behind Kesar Kothi, Behind Zenpect, Malviya
Nagar, Jaipur.
8. Vanshika D/o Late Sh. Jitendra Sharma, Aged About 21
(Downloaded on 03/09/2022 at 11:55:20 PM)
(2 of 3) [CR-1/2022]
Years, R/o D-29A, Lal Bahadur Nagar (East), Behind
Kesar Kothi, Behind Zenpect, Malviya Nagar, Jaipur.
9. Gaurav Sharma S/o Late Sh. Jitendra Sharma, Aged
About 20 Years, R/o D-29A, Lal Bahadur Nagar (East),
Behind Kesar Kothi, Behind Zenpect, Malviya Nagar,
Jaipur.
10. Nitu Sharma D/o Late Sh. Jitendra Sharma, Aged About
17 Years, Through Natural Guardian Mother Smt. Kamlesh
Sharma W/o Late Sh. Jitendra Sharma R/o D-29A, Lal
Bahadur Nagar (East), Behind Kesar Kothi, Behind
Zenpect, Malviya Nagar, Jaipur.
11. Sunita Sharma D/o Late Sh. Charan Shingh Sharma W/o
Sh. Vineet Sharma, R/o Plot No. 193, Mansarovar Colony,
Kalwar Road, Zhotwara, Jaipur.
----Respondents
For Petitioner(s) : Mr. Umesh Dubey For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL
Judgment
31/08/2022
1. The present revision petition has been filed assailing the
Order dated 09.11.2021 passed in Civil Suit No.401/2019 by the
Court of Additional District Judge No.4, Jaipur Metropolitan, Jaipur
whereby and whereunder an application filed under Order 7 Rule
11 CPC by defendant-petitioner, has been dismissed.
2. Learned counsel for petitioner submits that respondents-
plaintiffs have not disclosed their name in the pedegree of late
Sh.Charan Singh Sharma.
3. On perusal of plaint, it clearly reveals that plaintiffs are
claiming 1/5th share in the properties left by late Sh.Charan Singh
Sharma and counsel for petitioner admits that after passing the
(3 of 3) [CR-1/2022]
impugned order dated 09.11.2021, the application for amendment
filed by plaintiffs has been allowed.
4. In view of above, objection pointed out by petitioner has
been meted out and the application filed under Order 7 Rule 11
becomes infructuous.
5. Accordingly, the present revision petition is dismissed as
withdrawn.
6. All pending application(s), if any, also stand(s) disposed of.
(SUDESH BANSAL),J
SACHIN/64
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