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Suwalal S/O Shri Ramkaran vs The State Of Rajasthan
2022 Latest Caselaw 6001 Raj/2

Citation : 2022 Latest Caselaw 6001 Raj/2
Judgement Date : 29 August, 2022

Rajasthan High Court
Suwalal S/O Shri Ramkaran vs The State Of Rajasthan on 29 August, 2022
Bench: Birendra Kumar
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Criminal Writ Petition No. 338/2022

                                    Suwalal       S/o   Shri   Ramkaran,          Aged      About      28    Years,   R/o
                                    Bichawala, Police Station Viratnagar, Distt. Jaipur (Raj.), (At
                                    Present Confined In Central Jail Jaipur (Raj.).
                                                                                                            ----Petitioner
                                                                          Versus
                                    1.       The State Of Rajasthan, Through The Secretary Home,
                                             Secretariat, Jaipur (Raj.).
                                    2.       The Director General Of Prisons, Directorate Prisons,
                                             Ghatgate, Jaipur (Raj.)
                                    3.       Superintendent Central Jail, Jaipur (Raj.)
                                                                                                       ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Prashant Sharma, AGA

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

29/08/2022

No one appears for the petitioner.

The petitioner may renew his prayer after judgment of the

Larger Bench in S.B. Criminal Writ Petition (Parole) No.428/2022.

With the aforesaid observations, this petition stands disposed

of.

(BIRENDRA KUMAR),J

Ashwani /-73

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