Ashok Kumar Agrawal S/O Shri Anand ... vs Shri Rajhans Upadhya
2022 Latest Caselaw 5998 Raj/2

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                  D.B. Civil Miscellaneous Application No. 102/2022

                                        Ashok Kumar Agrawal & Ors.
                                                                                                          ----Petitioners
                                                                           Versus
                                        Shri Rajhans Upadhya & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Rakesh Kumar Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

29/08/2022

Heard.

Taking into consideration the submission that despite order

passed by this Court, respondents have not made any payment,

nor any order has been passed, issue notice to the respondent

No.2 on payment of P.F. within two days.

Notices be made returnable within two weeks.

Matter be listed after two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat /31

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