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Kuldeep Bhatia S/O Tejkaran ... vs Registrar Examination, ...
2022 Latest Caselaw 5977 Raj/2

Citation : 2022 Latest Caselaw 5977 Raj/2
Judgement Date : 29 August, 2022

Rajasthan High Court
Kuldeep Bhatia S/O Tejkaran ... vs Registrar Examination, ... on 29 August, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR
                                                        D.B. Civil Writ Petition No. 12022/2022

                                       Kuldeep Bhatia S/o Tejkaran Bhatia
                                                                                                           ----Petitioner
                                                                    Versus
                                       Registrar Examination, Rajasthan High Court
                                                                                                         ----Respondent

Connected With

1. D.B. Civil Writ Petition No. 12028/2022

2. D.B. Civil Writ Petition No. 12033/2022

3. D.B. Civil Writ Petition No. 12107/2022

4. D.B. Civil Writ Petition No. 12374/2022

For Petitioner(s) : Mr. A.K. Bhandari, Senior Advocate, Mr. Kapil Prakash Mathur Advocate, Mr. Shovit Jhajharia Advocate, Mr. K.N. Sharma Advocate & Mr. Vaibhav Bhargava Advocate. For Respondent(s) : Mr. A.K. Sharma, Senior Advocate with Mr. V.K. Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

29/08/2022

Matters be listed on 06.09.2022.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat /36-40

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