Uma Shankar Sharma S/O Shri Govind ... vs High Court Of Judicature For ...
2022 Latest Caselaw 5962 Raj/2

Citation : 2022 Latest Caselaw 5962 Raj/2
Judgement Date : 27 August, 2022

Rajasthan High Court

Uma Shankar Sharma S/O Shri Govind ... vs High Court Of Judicature For ... on 27 August, 2022

Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                       D.B. Civil Special Appeal (Writ) No. 139/2021

                                         Uma Shankar Sharma
                                                                                                             ----Appellant
                                                                              Versus
                                         High Court Of Judicature For Rajasthan
                                                                                                           ----Respondent

For Appellant(s) : Mr. S.P. Mathur Advocate. For Respondent(s) : Ms. Gauri Jasana Advocate with Mr. Shubham Bhati Advocate on behalf of Mr. Prateek Kasliwal Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

27/08/2022

Heard.

Ms. Gauri Jasana Advocate enters appearance and takes notice

on behalf of respondent, therefore, issuance of notice is waived.

Matter be listed in the week after next.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-2