M/S Maruti Castings vs Union Of India
2022 Latest Caselaw 5961 Raj/2

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                       D.B. Special Appeal (Writ) No. 988/2021

                                         M/s Maruti Castings
                                                                                                            ----Appellant
                                                                            Versus
                                         Union Of India & Ors.
                                                                                                         ----Respondents

For Appellant(s) : Mr. Pranav Malik Advocate. For Respondent(s) : Mr. Kinshuk Jain Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

27/08/2022

Heard.

Mr. Kinshuk Jain Advocate enters appearance on behalf of the

respondents submits that he will be appearing in the matter and he

may be granted some time to argue the matter.

Matter be listed after two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-4

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