Star Agriwarehousing And ... vs Ms Maruti Cold Storage And Ors
2022 Latest Caselaw 5899 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 48/2018

                                   Star Agriwarehousing And Collateral
                                                                                                     ----Petitioner
                                                                      Versus
                                   Ms Maruti Cold Storage And Ors
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Yogendra Singh for Mr. Pankaj Gupta For Respondent(s) : Mr. Rajesh Kumar Mutha Mr. Punit Singhvi Mr. Aayush Singh

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/08/2022

Time is sought on behalf of the respondents.

List this matter on 08.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

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