Shimbhu Ram And Anr vs State Of Rajasthan Through Pp
2022 Latest Caselaw 5828 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 730/2013

                                   Shimbhu Ram And Anr
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Arvind Kumar Gupta, Sr. Adv.

Assisted by Mr. Anurag Pareek, Mr. Saurabh Pratap Singh Chauhan, Ms. Savita Nathawat, Mr. Tanay Jain, Mr. Kapil Bharadwaj, Mr. Kuldeep Yadav For Respondent(s) : Mr. Dheeraj Singhal Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Order

24/08/2022

Arguments heard.

Judgment is reserved.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

CHANDAN /44

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