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Kursheed @ Khursheed S/O Musa vs State Of Rajasthan
2022 Latest Caselaw 5827 Raj/2

Citation : 2022 Latest Caselaw 5827 Raj/2
Judgement Date : 24 August, 2022

Rajasthan High Court
Kursheed @ Khursheed S/O Musa vs State Of Rajasthan on 24 August, 2022
Bench: Pankaj Bhandari
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous Fourth Bail Application No.
                                                                     2263/2022
                                   Kursheed @ Khursheed S/o Musa, Aged About 32 Years, R/o Bela
                                   Ps Sikri Distt. Bharatpur Raj. (Petitioner Is In J.c. In Jail Dausa)
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through PP
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Manish Gupta For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Order

24/08/2022

Counsel for the petitioner wants to withdraw the

present misc. bail application as the accused stands acquitted vide

judgment dated 22.07.2022.

Criminal Misc. Fourth Bail Application is accordingly,

dismissed as withdrawn.

(PANKAJ BHANDARI),J

CHANDAN /37

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