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Om Prakash Tak S/O Ganga Ram vs State Of Rajasthan
2022 Latest Caselaw 5825 Raj/2

Citation : 2022 Latest Caselaw 5825 Raj/2
Judgement Date : 24 August, 2022

Rajasthan High Court
Om Prakash Tak S/O Ganga Ram vs State Of Rajasthan on 24 August, 2022
Bench: Manindra Mohan Shrivastava, Anoop Kumar Dhand
                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                     D.B. Civil Writ (PIL) Petition No. 13946/2021

                                        Om Prakash Tak
                                                                                                            ----Petitioner
                                                                            Versus
                                        State Of Rajasthan & Anr.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Abhinav Sharma Advocate. For Respondent(s) : Mr. Anil Mehta, Additional Advocate General with Mr. Yashodhar Pandey Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

24/08/2022

Mr. Ashish Shrivastava, Additional Commissioner, Nagar

Nigam, Jaipur is present in the court.

Learned Additional Advocate General would submit that a

copy of reply has been supplied to learned counsel for the

petitioner today and the reply is also being filed today itself and

prayer has been made for allowing them to file reply.

Matter be listed on 30.08.2022.

On that day, officer shall also remain present before this

court along with record.

(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-52

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