Sharad Mani Poddar S/O Late Shri ... vs State Of Rajasthan
2022 Latest Caselaw 5824 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 12849/2021

                                       Sharad Mani Poddar & Anr.
                                                                                                             ----Petitioners
                                                                              Versus
                                       State Of Rajasthan & Ors.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Shobit Tiwari Advocate. For Respondent(s) : Major R.P. Singh, Additional Advocate General through Video Conferencing assisted by Mr. Chandra Vikram Singh Advocate.

Ms. Pragya Seth Advocate on behalf of Mr. Vigyan Shah Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

24/08/2022

Learned counsel for the respondents prays for and is granted

three weeks time to file reply.

Matter be listed after three weeks.

(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-51

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