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Bhola Shankar S/O Late Shri Gopal ... vs The State Of Rajasthan
2022 Latest Caselaw 5823 Raj/2

Citation : 2022 Latest Caselaw 5823 Raj/2
Judgement Date : 24 August, 2022

Rajasthan High Court
Bhola Shankar S/O Late Shri Gopal ... vs The State Of Rajasthan on 24 August, 2022
Bench: Manindra Mohan Shrivastava, Anoop Kumar Dhand
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                        D.B. Special Appeal (Writ) No. 733/2021

                                      Bhola Shankar
                                                                                                             ----Appellant
                                                                             Versus
                                      The State Of Rajasthan & Ors.
                                                                                                          ----Respondents

For Appellant(s) : Mr. Brijendra Singh Kachhawa Advocate on behalf of Mr. D.N.

Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

24/08/2022

Prayer for short adjournment is made by learned counsel for

the appellant on the ground that arguing counsel is not well.

Prayer is allowed.

Matter be listed in the week after next.

No further adjournment would be granted.

(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-8

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