M/S Prl Projects And ... vs State Of Rajasthan Through Chief ...
2022 Latest Caselaw 5815 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 30/2022

                                   M/s Prl Projects And Infrastructure Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan Through Chief Engineer (Nh) Public Works
                                   Department (P.w.d. )
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Parth Sharma Mr. Sudhir Bhardwaj for Mr. Amit Lubhaya For Respondent(s) : Mr. Pankaj Choudhary for Mr. Rohit Choudhary, Dy.G.C.

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/08/2022

Time is sought on behalf of the respondent for filing the

reply.

Last opportunity of two weeks is further granted to file reply.

List this matter on 14.09.2022.

No further adjournment would be given.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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