M/S Sb Rajasthan Communication ... vs Union Of India
2022 Latest Caselaw 5810 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Arbitration Application No. 19/2022

                                   M/s Sb Rajasthan Communication (Jv)
                                                                                                      ----Petitioner
                                                                       Versus
                                   Union Of India
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Jatin Agarwal For Union of India : Mr. Anand Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/08/2022

Mr. Anand Sharma counsel for Union of India seeks time to

file reply.

Time sought for is granted. Reply, if any, be filed within two

weeks.

List this matter on 14.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

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