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Ranjeet Singh Son Of Shri Vijay ... vs State Of Rajasthan
2022 Latest Caselaw 5772 Raj/2

Citation : 2022 Latest Caselaw 5772 Raj/2
Judgement Date : 23 August, 2022

Rajasthan High Court
Ranjeet Singh Son Of Shri Vijay ... vs State Of Rajasthan on 23 August, 2022
Bench: Birendra Kumar
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Criminal Writ Petition No.316/2022

                                    Ranjeet Singh Son Of Shri Vijay Singh
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan & Anr.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. B.R. Choudhary, Adv. For Respondent(s) : Mr. Prashant Sharma, Additional Government Advocate

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

23/08/2022

Learned State-respondent informs that a Division Bench has

considered identical matter and judgment has been passed.

Let a copy of the order of the Division Bench be placed

before this Court.

List on 13.09.2022.

(BIRENDRA KUMAR),J

Ashwani /-76

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