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Shamshuddin Son Of Rukmuddin vs State Of Rajasthan
2022 Latest Caselaw 5725 Raj/2

Citation : 2022 Latest Caselaw 5725 Raj/2
Judgement Date : 22 August, 2022

Rajasthan High Court
Shamshuddin Son Of Rukmuddin vs State Of Rajasthan on 22 August, 2022
Bench: Narendra Singh Dhaddha
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Criminal Writ Petition No. 754/2020

                                   Shamshuddin Son Of Rukmuddin
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sudhir Jain, Adv. For Respondent(s) : Mr. Suresh Kumar, PP

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Order

22/08/2022

Learned counsel for the petitioner seeks time to submit

a copy of the judgment.

List the matter on 13.09.2022, as prayed.

(NARENDRA SINGH DHADDHA),J

Gourav/83

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