Mahesh Kumar S/O Shri Sunilal B/C ... vs State Of Rajasthan
2022 Latest Caselaw 5694 Raj/2

Citation : 2022 Latest Caselaw 5694 Raj/2
Judgement Date : 22 August, 2022

Rajasthan High Court

Mahesh Kumar S/O Shri Sunilal B/C ... vs State Of Rajasthan on 22 August, 2022

Bench: Narendra Singh Dhaddha

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous (Petition) No. 916/2019

                                    Mahesh Kumar S/o Shri Sunilal B/c Yadav
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 1092/2017 Anil Yadav

----Petitioner Versus State Of Rajasthan And Anr

----Respondent

For Petitioner(s) : Mr. Sanjay Yadav Mr. Rinesh Gupta for Mr. A.K. Gupta, Sr. Adv.

For Respondent(s) : Mr. Rajendra Yadav GA Cum AAG

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Judgment / Order

22/08/2022

S.B. Criminal Miscellaneous (Petition) No. 916/2019

Learned counsel for the petitioner is directed to implead the

complainant as party-respondent.

List on 8.9.2022.