Shanti Kumar Sethi Son Of Late Shri ... vs Principal Commissioner Of ...
2022 Latest Caselaw 5628 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 656/2020

                                      Shanti Kumar Sethi
                                                                                                            ----Petitioner
                                                                             Versus
                                      Principal Commissioner Of Income-Tax (Central)
                                                                                                          ----Respondent

For Petitioner(s) : Ms. Apeksha Bapna Advocate on behalf of Mr. Siddharth Ranka Advocate.

For Respondent(s) : Mr. Ran Vijay Singh Advocate on behalf of Mr. Siddharth Bapna Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/08/2022

Though time was granted to file reply earlier, again time is

sought.

Last opportunity of two weeks is granted to file reply.

Rejoinder be filed thereafter within one week and the matter be

listed after three weeks.

Application for early listing of the writ petition stands

disposed off.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-16

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