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All Villagers Village Sihodiya Ki ... vs State Of Rajasthan
2022 Latest Caselaw 5626 Raj/2

Citation : 2022 Latest Caselaw 5626 Raj/2
Judgement Date : 17 August, 2022

Rajasthan High Court
All Villagers Village Sihodiya Ki ... vs State Of Rajasthan on 17 August, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition (PIL) No. 2333/2022

                                      All Villagers Village Sihodiya Ki Dhani
                                                                                                          ----Petitioner
                                                                          Versus
                                      State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Brahma Prakash Advocate. For Respondent(s) : Mr. Ganesh Meena, Additional Advocate General Mr. Vikram Singh Advocate.

Mr. V.P. Mathur Advocate Mr. Devesh Yadav Advocate on behalf of Mr. R.D. Rastogi, Additional Solicitor General.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/08/2022

Service of notice on respondents No.16 and 17 is still

awaited.

Matter be listed after service is complete.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-15

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