Smt. Rajni Devi Wife Of Late Deepak ... vs Mahendra Kumar Son Of Shri ...
2022 Latest Caselaw 5558 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Special Appeal (Civil) No. 7/2022

                                   Smt. Rajni Devi Wife Of Late Deepak @ Kuldeep Sharma
                                                                                                        ----Appellant
                                                                         Versus
                                   Mahendra Kumar Son Of Shri Mahaveer Prasad
                                                                                                      ----Respondent

For Appellant(s) : Pt. Shri Ram Joshi through VC For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/08/2022

Four weeks' time is granted to the counsel for the appellant

to remove the defect/s, failing which the present Special Appeal

(Civil) shall stand dismissed without further reference to the

Court.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /8

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