Mr. Satyanarain Gupta S/O Mr. ... vs Mrs. Sushila Devi W/O Rajendra ...
2022 Latest Caselaw 5537 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 119/2021

                                   Mr. Satyanarain Gupta S/o Mr. Radhe Shyam Gupta
                                                                                                     ----Petitioner
                                                                      Versus
                                   Mrs. Sushila Devi W/o Rajendra Kumar Sharma
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Gautam Bhadadra thorugh VC For Respondent(s) : Mr. Mudit Singhvi for Mr. Vineet Mehta

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/08/2022

Counsel for the respondent states that he would file reply

during course of the day.

List this matter on 24.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /14

Powered by TCPDF (www.tcpdf.org)