Shankar Lal Dangayach S/O Shri ... vs Smt. Madhu Phalod W/O Shri ...
2022 Latest Caselaw 5473 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 418/2022

                                   Shankar Lal Dangayach S/o Shri Satya Narayan Dangayach &
                                   Ors.
                                                                                          ----Appellant-Defendants
                                                                         Versus
                                   Smt. Madhu Phalod W/o Shri Narendra Kumar Phalod, & Anr.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Mahesh Gupta For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

03/08/2022 Appellant-defendants have filed this first appeal against the

judgment and decree dated 05.08.2016 passed in civil suit No.34/2012

by Additional District & Sessions Judge, Sambhar Lake, District Jaipur

whereby and whereunder the suit filed by plaintiff-respondent No.1 for

specific performance and permanent injunction has been decreed. The

appeal is delayed by 2064 days.

Issue notice to respondents for application under section 5 of the

Limitation Act as also of first appeal and the stay application.

Record of the trial court be also summoned.

(SUDESH BANSAL),J

TN/83

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