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Pawan Kumar Chorasiya Son Of Shri ... vs State Of Rajasthan
2022 Latest Caselaw 5410 Raj/2

Citation : 2022 Latest Caselaw 5410 Raj/2
Judgement Date : 2 August, 2022

Rajasthan High Court
Pawan Kumar Chorasiya Son Of Shri ... vs State Of Rajasthan on 2 August, 2022
Bench: Inderjeet Singh
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 8912/2022

Pawan Kumar Chorasiya Son Of Shri Kailash Chand Chorasiya
                                                                  ----Petitioner
                                   Versus
State Of Rajasthan
                                                                ----Respondent

Connected With S.B. Civil Writ Petition No. 8916/2022 Chandra Prakash Sharma S/o Shri Chandra Shekhar Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 8923/2022 Abhilasha Swami W/o Shri Pankaj

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 8960/2022 Smt. Kamla Devi Wife Of Shri Dharam Pal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 9027/2022 Kamla Devi Wife Of Late Shri Randheer Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Komal Kumari Giri Mr. Munesh Bhardwaj For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Judgment / Order

(2 of 2) [CW-8912/2022]

02/08/2022

Let notice be awaited for a further period of four weeks.

List on 05.08.2022.

(INDERJEET SINGH),J

CHETNA BEHRANI /31-35

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