Commercial Taxes Officer vs M/S Jagdish Pareek S/O Shri ...
2022 Latest Caselaw 5385 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                            D.B. Sales Tax Revision / Reference No. 310/2019

                                   Commercial Taxes Officer, Circle-B, Bharatpur
                                                                                                     ----Petitioner
                                                                        Versus
                                   M/s Jagdish Pareek S/o Shri Ramgopal, 484/3, Sagar Corner
                                   Flat, 11A, Kesarwadi, Pune
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Punit Singhvi Mr. Akshat Dewan Mr. Ayush Singh Mr. Swapnil S. Sharma For Respondent(s) : Mr. Dinesh Kumar

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN Order

02/08/2022

1. It is contended by counsel for the petitioner that the matter

has been settled by the Division Bench of this Court in the case of

Assistant Commissioner Vs. Pawan Bansal (D.B. Sales Tax

Revision/Reference NO.85/2021) decided on 21.01.2022.

2. The issue involved in this petition is no more res-integra as

the same has been decided by the Division Bench of this Court in

the case of Pawan Bansal (supra).

3. We find no reason to take different view.

4. Accordingly, the present Sales Tax Revision Petition is

dismissed in the light of the above judgment.

5. Stay application stands disposed of.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

CHANDAN /92

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