Shivpreet Singh vs Amanpreet Kaur
2022 Latest Caselaw 11012 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1182/2022

Shivpreet Singh

----Appellant Versus Amanpreet Kaur

----Respondent

For Appellant(s) : Ms. Madhu Khatri.

For Respondent(s) : -

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Order

27/08/2022

Certified copy of the impugned judgment dated 12.05.2022

has been annexed in D.B. Civil Misc. Appeal No.1183/2022.

Counsel representing the appellant has moved an application

No.1/2022 for dispensing with the certified copy in this appeal.

The prayer so made is justified. Thus, the interlocutory application

is allowed and requirement of furnishing certified copy of

judgment dated 12.05.2022 in this appeal is exempted.

Connect with appeal D.B. Civil Misc. Appeal No.1183/2022

and list for admission after one week.

(CHANDRA KUMAR SONGARA),J (SANDEEP MEHTA),J

8-Tikam/-

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