Deepak Kumar Goyal vs Naresh Bhattar
2022 Latest Caselaw 11011 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11005/2022

Deepak Kumar Goyal

----Petitioner Versus Naresh Bhattar

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

27/08/2022

None present for the petitioner.

List the matter after one week.

(VINIT KUMAR MATHUR),J 7-Nitin/-

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