Bachan Singh vs State Of Rajasthan
2022 Latest Caselaw 10977 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12341/2022

Bachan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B. S. Sandhu For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

26/08/2022

List the matter before another Bench.

(VINIT KUMAR MATHUR),J 297-Sanjays/-

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