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Mohd. Khan vs State Of Rajasthan
2022 Latest Caselaw 10974 Raj

Citation : 2022 Latest Caselaw 10974 Raj
Judgement Date : 26 August, 2022

Rajasthan High Court - Jodhpur
Mohd. Khan vs State Of Rajasthan on 26 August, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12895/2021

Mohd. Khan

----Petitioner Versus State of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Deepak Sharma For Respondent(s) : Mr. Moti Singh

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

26/08/2022

The petitioner has moved the present application(01/2022)

inter alia seeking extension of interim order dated 20/10/2021 by

indicating that notwithstanding the interim order passed by this

Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the applications, the same are

allowed and the interim order passed by this Court on 20/10/2021

is extended till next date.

(VINIT KUMAR MATHUR),J 492-SanjayS/-

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