Mukesh vs State Of Rajasthan
2022 Latest Caselaw 10914 Raj

(1 of 1) [CRLMB-10434/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 10434/2022

Mukesh S/o Ramesh, Aged About 24 Years, R/o Talaya Pada, Morvaniya, P.s.n Pipalkhunt District Pratapgarh. (At Present Lodged District Jail, Pratapgarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. BS Deora For Respondent(s) : Mr. SK Mehar, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/08/2022

Counsel for the petitioner wants to withdraw the present bail

application.

Hence, the bail application is dismissed as withdrawn.

(MANOJ KUMAR GARG),J 138-MS/-

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