Laxman Mahatma vs Satinder Gupta
2022 Latest Caselaw 10839 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17656/2021

Laxman Mahatma

----Petitioner Versus Satinder Gupta

----Respondent

For Petitioner(s) : Mr. Rakesh Kumar Chotia For Respondent(s) : Mr. Himanshu Sharma

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

24/08/2022

Learned counsel for the petitioner seeks sometime to submit

a judgment on the point that the Rent Tribunal is required to

frame issues before deciding the matter on the application

preferred under Section 9 of the Rent Tribunal Act.

List the matter on 27.08.2022.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J

42-Shahenshah/-

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