Satish Kumar Meena vs State Of Rajasthan
2022 Latest Caselaw 10795 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11831/2022

Satish Kumar Meena

----Petitioner Versus State of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Surendra Singh Choudhary

HON'BLE MS. JUSTICE REKHA BORANA

Order

23/08/2022

Learned counsel for the petitioner submits that the

controversy in question is covered by the judgment passed by this

Court in Sriram Barupal & Anr. Vs. The State of Rajasthan &

Ors. ; S.B. Civil Writ Petition No.1024/2018, decided on

20.11.2021.

In view of the submission made, let a copy of the petition be

supplied to Ms. Vandana Bhansali, Addl. Govt. Counsel who

regularly appears on behalf of the respondent department.

Learned counsel Ms. Bhansali, AGC may complete her

instructions on the aforesaid submission.

List the matter on 12.09.2022 after showing the name of

Ms. Vandana Bhansali, AGC in the cause list as counsel for the

respondents.

(REKHA BORANA),J

237-AnilKC/-

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