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Pawan Kumar Yadav vs The State Of Rajasthan
2022 Latest Caselaw 10724 Raj

Citation : 2022 Latest Caselaw 10724 Raj
Judgement Date : 22 August, 2022

Rajasthan High Court - Jodhpur
Pawan Kumar Yadav vs The State Of Rajasthan on 22 August, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11307/2022

Pawan Kumar Yadav & Ors.

----Petitioners Versus The State of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. O.P. Sangwa For Respondent(s) : Mr. K.K. Bissa, AGC

HON'BLE MS. JUSTICE REKHA BORANA

Order

22/08/2022

Learned counsel for the petitioners submits that the

controversy in question is covered by the judgment passed in Om

Prakash & Ors. Vs. State of Rajasthan & Ors. ; S.B. Civil

Writ Petition No.21214/2017 decided on 21.11.2017.

Learned counsel for the petitioners is directed to serve a

copy of the writ petition on Mr. K.K. Bissa, Addl. Govt. Counsel

who regularly appears on behalf of the respondent department.

Learned counsel Mr. Bissa, AGC may complete his

instructions on the submission made above.

List the matter on 27.08.2022 after showing the name of

Mr. K.K. Bissa, AGC in the cause list as counsel for the

respondents.

(REKHA BORANA),J

106-AnilKC/-

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