Savitri Devi And Ors vs Daljeet Singh And Ors
2022 Latest Caselaw 10689 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 679/2003

Savitri Devi And Ors

----Appellant Versus Daljeet Singh And Ors

----Respondent

For Appellant(s) : Mr. NL Joshi Ms. Kirti Joshi For Respondent(s) : Sr. Advocate Mr. Sanjeev Johri assisted by Mr. Tapendra Sankhla

HON'BLE MR. JUSTICE FARJAND ALI

Order

18/08/2022

Arguments heard and concluded.

Judgment is reserved.

(FARJAND ALI),J 8-avinashb/-

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