Ramzan Ali vs State Of Rajasthan
2022 Latest Caselaw 10685 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5121/2022

Ramzan Ali

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. O.P. Sangwa. For Respondent(s) : Mr. K.S. Rajpurohit, AAG through VC.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

18/08/2022

As there is dispute as to whether the issue is covered by

judgment in Bhawna Lohar v. State of Rajasthan & Ors.: S.B. Civil

Writ Petition No.1535/2022 or in Jagdish Prasad Nai vs. State of

Rajasthan & Ors.: S.B. Civil Writ Petition No.1507/2022, learned

counsel for the parties pray for time.

List on 25.8.2022.

(ARUN BHANSALI),J 38-sumer/-

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