Sawai Singh vs State Of Rajasthan
2022 Latest Caselaw 10622 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 652/2022

Sawai Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Girish Choudhary For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

17/08/2022

Learned Public Prosecutor seeks some time to file

reply to the application for suspension of sentence. Time

prayed for is granted.

List after two weeks.

(FARJAND ALI),J (VIJAY BISHNOI),J

22-msrathore/-

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