Rajasthan Para Medical Council, ... vs Umesh Meena
2022 Latest Caselaw 10572 Raj

(1 of 1) [SAW-747/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 747/2022

Rajasthan Para Medical Council, Jaipur

----Appellant Versus Umesh Meena & Ors.

----Respondents

For Appellant(s) : Mr. Bhavit Sharma.

For Respondent(s) : -

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

16/08/2022

Issue notice of the appeal as well as stay application to the

respondents. Rule is made returnable in four weeks.

List after four weeks.

In the meantime, effect and operation of the judgment dated

05.07.2022 passed by learned Single Bench in S.B. Civil Writ

Petition No.3460/2017, shall remain stayed.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J

185-Prashant/-

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