Shahanwaz vs State
2022 Latest Caselaw 10298 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2061/2022

Shahanwaz S/o Nek Mohammad, Aged About 32 Years, Koopkala, P.s. Ahmad Garh, Dist. Sangroor (Panjab). (At Present Lodged In Dist. Jail, Churu).

----Petitioner Versus State, Through Pp

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2060/2022 Shokat Ali S/o Roshan Khan, Aged About 30 Years, Koopkala, P.s. Ahmad Garh, Dist. Sangroor (Panjab). (At Present Lodged In Dist. Jail, Churu).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Vikas Bijarnia For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/08/2022

Learned counsel for the petitioners does not want to press

these bail applications at this stage.

Accordingly, these bail applications are dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

225-AjaySingh/-

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