Sarpanch, Gram Panchayat vs Lrs Of Shri Manak Chand
2022 Latest Caselaw 10278 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14477/2021

Sarpanch, Gram Panchayat

----Petitioner Versus Lrs Of Shri Manak Chand & Ors.

----Respondents

For Petitioner(s) : Mr. J.K. Bhaiya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/08/2022

The application (01/22) seeking preponment of the

date is considered and disposed of.

Let notice be issued to the respondents in

compliance of the order of this Court dated 9.11.2021,

returnable within six weeks.

(VIJAY BISHNOI),J

257-msrathore/-

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