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Ms Yagya Agarwal Construction And ... vs Union Of India
2022 Latest Caselaw 10275 Raj

Citation : 2022 Latest Caselaw 10275 Raj
Judgement Date : 4 August, 2022

Rajasthan High Court - Jodhpur
Ms Yagya Agarwal Construction And ... vs Union Of India on 4 August, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8634/2022

Ms Yagya Agarwal Construction And Infra Solut Pvt Ltd

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Mohit Sharma For Respondent(s) : Mr. Muktesh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/08/2022

Learned counsel for the respondents prays for and is

granted time to apprise this Court that the eligibility of

the Contractor is to be seen on which date i.e. either on

the last day of submission of bid or on the day of opening

of the technical bid.

List on 8.8.2022.

(VIJAY BISHNOI),J

183-msrathore/-

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