Govind Lal vs Augad Ram
2022 Latest Caselaw 10274 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9015/2022

Govind Lal & Ors.

----Petitioners Versus Augad Ram

----Respondent

For Petitioner(s) : Mr. Arvind Samdariya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/08/2022

The application (01/22) is considered and disposed

of.

Let notice be issued to the respondent - Augad Ram

son of Bhola Ram, returnable within four weeks.

(VIJAY BISHNOI),J

280-msrathore/-

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