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Rajasthan Rajya Hotel Nigam ... vs Daudayal Gupta
2022 Latest Caselaw 10140 Raj

Citation : 2022 Latest Caselaw 10140 Raj
Judgement Date : 2 August, 2022

Rajasthan High Court - Jodhpur
Rajasthan Rajya Hotel Nigam ... vs Daudayal Gupta on 2 August, 2022
Bench: Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 307/2022

1. Rajasthan Rajya Hotel Nigam Limited, Through Its Managing Director, Khasha Kothi, M.i. Road, Jaipur (Raj.)

2. Senior Manager, Hotel Anand Bhawan, Swaroop Sagar Road, Udaipur (Raj.)

----Appellants Versus Daudayal Gupta S/o Late Ramswaroop Gupta, Aged About 63 Years, R/o House No. 101, Ridhi-Sidhi Park, New Navratan Complex, Bhuwana, Udaipur (Raj.)

----Respondent

For Appellant(s) : Mr. Harish Kumar Purohit.

For Respondent(s) :

HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

02/08/2022

Issue notice to the respondent, returnable within eight

weeks.

In the meanwhile, effect and operation of the impugned

judgment dated 18.04.2022 passed by learned Upper District

Judge No.4, Udaipur in Case No.26/2014 (CIS No.1030/2014),

shall remain stayed, subject to the condition that the appellants

will release 50% of the decreetal amount in favour of the

respondent within a period of six weeks from today.

(KULDEEP MATHUR),J 12-Prashant/-

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