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Bhanu Prakash vs Director, Sbbj Jaipur And Ors
2022 Latest Caselaw 10136 Raj

Citation : 2022 Latest Caselaw 10136 Raj
Judgement Date : 2 August, 2022

Rajasthan High Court - Jodhpur
Bhanu Prakash vs Director, Sbbj Jaipur And Ors on 2 August, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9465/2014

Bhanu Prakash

----Petitioner Versus Director, SBBJ Jaipur and Ors.

----Respondents

For Petitioner(s) : Mr. Anand Mahajan For Respondent(s) : Mr. Jagdish Vyas

HON'BLE MS. JUSTICE REKHA BORANA

Order

02/08/2022

Learned counsel for the petitioner submitted that the

petitioner after filing of the writ petition has subsequently been

acquitted in the criminal matter pending against him vide

judgment dated 18.02.2021.

Learned counsel for the petitioner prays for time to place on

record the copy of the said judgment for perusal of this Court.

List the matter on 24.08.2022.

(REKHA BORANA),J

35-AnilKC/-

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