Bhinva Ram vs State Of Rajasthan
2022 Latest Caselaw 10131 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7239/2022

Bhinva Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. N.R. Budania For Respondent(s) : Mr. Aidan Choudhary for Mr. Muktesh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2022

Learned counsel Mr. Aidan Choudhary for

Mr. Muktesh Maheshwari appearing on behalf of the

respondent No.3 as caveator seeks some time to file

reply to the writ petition. Time prayed for is granted.

List on 7th August, 2022.

(VIJAY BISHNOI),J

52-msrathore/-

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