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Ajay Kumar vs State Of Rajasthan
2022 Latest Caselaw 10128 Raj

Citation : 2022 Latest Caselaw 10128 Raj
Judgement Date : 2 August, 2022

Rajasthan High Court - Jodhpur
Ajay Kumar vs State Of Rajasthan on 2 August, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 2576/2022

Ajay Kumar S/o Sh. Natthu Ram, Aged About 31 Years, W.no. 11, Rawatsar, Teh. Rawatsar, Dist. Hanumangarh. (At Present Lodged In Sub Jail, Nohar).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vikas for Mr. Rakesh Matoria For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/08/2022

Learned counsel for the petitioner does not want to

press this second bail application at this stage.

Hence, this second bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

229-msrathore/-

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