Lrs Of Bhanwar Singh vs Union Of India
2022 Latest Caselaw 10122 Raj

(1 of 1) [SAW-67/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 67/2022

Bhanwar Singh through Lrs.

----Appellant Versus Union Of India & Ors.

----Respondent

For Appellant(s) : Mr. Ramendra Singh Saluja Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

02/08/2022

Heard.

Issue notice to the respondents.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-8

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